Sanjeev Chauhan vs State Of U.P. And 2 Others
2016 Latest Caselaw 1052 ALL

Citation : 2016 Latest Caselaw 1052 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Sanjeev Chauhan vs State Of U.P. And 2 Others on 29 March, 2016

Bench: Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 1131 of 2015
 

 
Revisionist :- Sanjeev Chauhan
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Revisionist :- Dinesh Kumar Misra
 
Counsel for Opposite Party :- Govt.Advocate,Ajendra Kumar
 

 
Hon'ble Shamsher Bahadur Singh,J.

This case is passed over for the day on the ground of illness of Sri Dinesh Kumar Misra, learned counsel for the revisionist.

Order Date :- 29.3.2016

G.S

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