Nafees Ahmad vs Smt. Ameer Jahan And Others
2016 Latest Caselaw 1049 ALL

Citation : 2016 Latest Caselaw 1049 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Nafees Ahmad vs Smt. Ameer Jahan And Others on 29 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 73 of 2013
 

 
Appellant :- Nafees Ahmad
 
Respondent :- Smt. Ameer Jahan And Others
 
Counsel for Appellant :- Anwar Hussain
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 29.3.2016

Sanjeev

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