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Harpal Singh And 3 Others vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 1047 ALL

Citation : 2016 Latest Caselaw 1047 ALL
Judgement Date : 29 March, 2016

Allahabad High Court
Harpal Singh And 3 Others vs State Of U.P. And 3 Ors. on 29 March, 2016
Bench: Krishna Murari, Vinod Kumar Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 13626 of 2016
 

 
Petitioner :- Harpal Singh And 3 Others
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Shiv Kant Mishra,Vijay Shyam Bhasker
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Krishna Murari,J.

Hon'ble Vinod Kumar Misra,J.

Put up as fresh on 6th of April 2016 along with the record of writ petition no.7521 of 2016. (Mange Ram Versus State of U.P)

Order Date :- 29.3.2016

IB

 

 

 
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