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Vinod Tyagi And 2 Ors. vs Union Of India And 4 Ors.
2016 Latest Caselaw 1045 ALL

Citation : 2016 Latest Caselaw 1045 ALL
Judgement Date : 29 March, 2016

Allahabad High Court
Vinod Tyagi And 2 Ors. vs Union Of India And 4 Ors. on 29 March, 2016
Bench: Krishna Murari, Vinod Kumar Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 13629 of 2016
 

 
Petitioner :- Vinod Tyagi And 2 Ors.
 
Respondent :- Union Of India And 4 Ors.
 
Counsel for Petitioner :- Pankaj Kumar Tyagi,Archana Tyagi
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,Usha Mehrotra
 

 
Hon'ble Krishna Murari,J.

Hon'ble Vinod Kumar Misra,J.

As prayed, put up this matter on 7th of April 2016 as fresh.

Whenever the case is listed next,  the name of Shri Jai Krishna Narain Sharma shall be shown as counsel appearing for Union of India.

Order Date :- 29.3.2016

IB

 

 

 
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