Union Of India Represented By ... vs Luxmi Kant Shukl And 2 Ors.
2016 Latest Caselaw 1042 ALL

Citation : 2016 Latest Caselaw 1042 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Union Of India Represented By ... vs Luxmi Kant Shukl And 2 Ors. on 29 March, 2016

Bench: Satyendra Singh Chauhan, Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 6519 of 2016
 

 
Petitioner :- Union Of India Represented By Secy.Deptt.Of Personnel&Traini
 
Respondent :- Luxmi Kant Shukl And 2 Ors.
 
Counsel for Petitioner :- Alok Mathur
 
Counsel for Respondent :- C.S.C.,Kaushik Chatterji
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Ritu Raj Awasthi,J.

Learned counsel appearing on behalf of the Union of India has made a request that the case would be argued by learned Additional Solicitor General of India and hence date may be fixed in this case.

List this case on 08.04.2016, as fresh, on the request of petitioner.

Order Date :- 29.3.2016

Santosh/-

Download the LatestLaws.com Mobile App