Mohd. Israil Khan And Ors. vs Motor Accident Claim ...
2016 Latest Caselaw 1038 ALL

Citation : 2016 Latest Caselaw 1038 ALL
Judgement Date : 29 March, 2016

Allahabad High Court

Mohd. Israil Khan And Ors. vs Motor Accident Claim ... on 29 March, 2016

Bench: Satyendra Singh Chauhan, Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 251 of 2016
 

 
Appellant :- Mohd. Israil Khan And Ors.
 
Respondent :- Motor Accident Claim Tribunal/D.J.Faizabad And Ors.
 
Counsel for Appellant :- Sapana Verma
 

 
Hon'ble Satyendra Singh Chauhan,J.

Hon'ble Ritu Raj Awasthi,J.

Heard.

Admit.

Issue notice.

Steps shall be filed within a week from today.

List after service.

Order Date :- 29.3.2016

Santosh/-

Download the LatestLaws.com Mobile App