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Hardam And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 1037 ALL

Citation : 2016 Latest Caselaw 1037 ALL
Judgement Date : 29 March, 2016

Allahabad High Court
Hardam And 3 Others vs State Of U.P. And Another on 29 March, 2016
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 9106 of 2016
 

 
Applicant :- Hardam And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Raghvendra Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Suneet Kumar,J.

Learned counsel for the applicant is permitted to file supplementary affidavit bringing sale deeds on record in respect of the property in dispute.

Put up on 5.4.2016 in the additional cause list.

Order Date :- 29.3.2016

OP

 

 

 
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