Chandrika Singh vs State Of U.P. And Others
2016 Latest Caselaw 1024 ALL

Citation : 2016 Latest Caselaw 1024 ALL
Judgement Date : 28 March, 2016

Allahabad High Court

Chandrika Singh vs State Of U.P. And Others on 28 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 9567 of 2011
 

 
Petitioner :- Chandrika Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- K.S. Rathor,Mrigraj Singh,Prabhakar Awasthi
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up day after tomorrow.

Order Date :- 28.3.2016

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