Citation : 2016 Latest Caselaw 1022 ALL
Judgement Date : 28 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 12257 of 2016 Petitioner :- Vijay Kumar And Another Respondent :- State Of U.P. And Another Counsel for Petitioner :- Kamal Kaushal Upadhyay,Ashish Dwivedi Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Put up this case as supplementary fresh on 06.04.2016.
Order Date :- 28.3.2016
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