Rajveer Singh vs State Of U.P. And 5 Others
2016 Latest Caselaw 1021 ALL

Citation : 2016 Latest Caselaw 1021 ALL
Judgement Date : 28 March, 2016

Allahabad High Court

Rajveer Singh vs State Of U.P. And 5 Others on 28 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 11774 of 2016
 

 
Petitioner :- Rajveer Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Mohammad Umar Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up day after tomorrow as supplementary fresh.

Order Date :- 28.3.2016

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