Durga Pal vs High Court Of Judicature At ...
2016 Latest Caselaw 1020 ALL

Citation : 2016 Latest Caselaw 1020 ALL
Judgement Date : 28 March, 2016

Allahabad High Court

Durga Pal vs High Court Of Judicature At ... on 28 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 12028 of 2016
 

 
Petitioner :- Durga Pal
 
Respondent :- High Court Of Judicature At Allahabad And Another
 
Counsel for Petitioner :- Pradeep Kumar Singh,Shri Kant Mishra
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Samir Sharma has received the notice on behalf of respondent nos. 1 and 2.

As prayed by him, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 17.05.2016 among top ten cases.

Order Date :- 28.3.2016

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