Pinku @ Pintu And Another vs State Of U.P. And Another
2016 Latest Caselaw 1007 ALL

Citation : 2016 Latest Caselaw 1007 ALL
Judgement Date : 28 March, 2016

Allahabad High Court

Pinku @ Pintu And Another vs State Of U.P. And Another on 28 March, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 4001 of 2016
 

 
Applicant :- Pinku @ Pintu And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kamal Kaushal Upadhyay
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Suneet Kumar,J.

Connect it with application under Section 482 No. 36361 of 2015.

The incident, prima facie, appears to be false and motivated.

Till the next date of listing, further proceeding of complaint case No. 760 of 2013 (Murlidhar Vs. Pinku @ Pintu and others), under Sections 323, 342, 504, 452, 506 IPC, Police Station Atrauli, District Aligarh pending in the court of learned Judicial Magistrate, Atrauli, District Aligarh shall remain stayed.

Order Date :- 28.3.2016

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