Gopal Ji vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 3652 ALL

Citation : 2016 Latest Caselaw 3652 ALL
Judgement Date : 29 June, 2016

Allahabad High Court

Gopal Ji vs State Of U.P. And 4 Ors. on 29 June, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 29554 of 2016
 

 
Petitioner :- Gopal Ji
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Ram Shish Ram
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Put up as fresh before appropriate Bench on 18.7.2016.

In the meantime, the Standing Counsel may file counter affidavit annexing the personal affidavit of Tehsildar, Ghazipur as to why he has not submitted the report relating to cast of the petitioner although the order of this Court has been passed on 12.8.2015.

Order Date :- 29.6.2016

Rahul /-

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