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Rajendra Prasad Tiwari (Durwan) vs Union Of India Thru' Secry., ...
2016 Latest Caselaw 3644 ALL

Citation : 2016 Latest Caselaw 3644 ALL
Judgement Date : 28 June, 2016

Allahabad High Court
Rajendra Prasad Tiwari (Durwan) vs Union Of India Thru' Secry., ... on 28 June, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 29461 of 2016
 

 
Petitioner :- Rajendra Prasad Tiwari (Durwan)
 
Respondent :- Union Of India Thru' Secry., Defence And 2 Others
 
Counsel for Petitioner :- Manas Bhargava
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Connect and list before appropriate Bench in week commencing 8th August, 2016. along with Writ C No. 58214 of 2015.

Notice on behalf of respondents has been accepted by Sri Sudhanshu Srivastava. He is granted one month time to file counter affidavit.

When the case is listed next name of Sri Sudhanshu Srivastava and Sri G.P. Singh be also shown as counsel for the respondents.

Order Date :- 28.6.2016

Rahul /-

 

 

 
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