Harikesh And 14 Ors. vs State Of U.P. And Anr.
2016 Latest Caselaw 3643 ALL

Citation : 2016 Latest Caselaw 3643 ALL
Judgement Date : 28 June, 2016

Allahabad High Court

Harikesh And 14 Ors. vs State Of U.P. And Anr. on 28 June, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 29474 of 2016
 

 
Petitioner :- Harikesh And 14 Ors.
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Ram Badan Pal,Umesh Kumar Pal
 
Counsel for Respondent :- C.S.C.,Kailash Singh Kushwaha
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Notice on behalf of respondent -1 has been accepted by Chief Standing Counsel and on behalf of respondent-2 has been accepted by Sri K.S. Kushwaha.

All the respondents may file counter affidavit within three weeks.

Put up as fresh before appropriate Bench on 26.7.2016.

Order Date :- 28.6.2016

Rahul /-

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