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Jitendra Kumar Lavaniya vs High Court Of Judicature At ...
2016 Latest Caselaw 3642 ALL

Citation : 2016 Latest Caselaw 3642 ALL
Judgement Date : 28 June, 2016

Allahabad High Court
Jitendra Kumar Lavaniya vs High Court Of Judicature At ... on 28 June, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 29471 of 2016
 

 
Petitioner :- Jitendra Kumar Lavaniya
 
Respondent :- High Court Of Judicature At Allahabad And Anr.
 
Counsel for Petitioner :- Abhishek Mishra,Alok Mishra
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Notice on behalf of respondent-1 has been accepted by Standing Counsel of High Court of Judicature at Allahabad.

Standing Counsel of High Court of Judicature at Allahabad is granted one month time to file counter affidavit.

List in week commencing 8th August, 2016 before appropriate Bench.

Order Date :- 28.6.2016

Rahul /-

 

 

 
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