Citation : 2016 Latest Caselaw 3640 ALL
Judgement Date : 28 June, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 29460 of 2016 Petitioner :- Nand Kishore Yadav Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Vivek Prasad Mathur Counsel for Respondent :- C.S.C. Hon'ble Ram Surat Ram (Maurya),J.
Put up as fresh before appropriate Bench on 26th July, 2016.
In the meantime, the Standing Counsel may file counter affidavit annexing the documents over which reliance has been placed in the impugned order.
Order Date :- 28.6.2016
Rahul /-
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