Robin Kumar vs Union Of India Thru' Secry., Home ...
2016 Latest Caselaw 3623 ALL

Citation : 2016 Latest Caselaw 3623 ALL
Judgement Date : 23 June, 2016

Allahabad High Court

Robin Kumar vs Union Of India Thru' Secry., Home ... on 23 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 29258 of 2016
 

 
Petitioner :- Robin Kumar
 
Respondent :- Union Of India Thru' Secry., Home Affairs And 4 Others
 
Counsel for Petitioner :- Alok Kumar Yadav,Ishwar Chandra Tyagi
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Nand Lal has put in appearance on behalf of the respondent. As prayed by him, four weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 17.08.2016.

Order Date :- 23.6.2016

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