Si Cp Lokesh Kumar vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 3622 ALL

Citation : 2016 Latest Caselaw 3622 ALL
Judgement Date : 23 June, 2016

Allahabad High Court

Si Cp Lokesh Kumar vs State Of U.P. And 4 Ors. on 23 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 29256 of 2016
 

 
Petitioner :- Si Cp Lokesh Kumar
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Hari Narayan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, put up this case on Monday i.e. 27th June, 2016 as supplementary fresh.

Order Date :- 23.6.2016

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