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Paras Nath vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 3620 ALL

Citation : 2016 Latest Caselaw 3620 ALL
Judgement Date : 23 June, 2016

Allahabad High Court
Paras Nath vs State Of U.P. And 4 Ors. on 23 June, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- WRIT - A No. - 28956 of 2016
 

 
Petitioner :- Paras Nath
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Bhaiya Lal Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Sri Aditya Narayan Tiwari, Standing Counsel of State of UP informs that in similar matter in Writ A No. 13513 of 2016, 11.7.2016 is the date fixed.

Connect and list along with Writ A No. 13513 of 2016 on 11.7.2016 before appropriate Bench.

In the meantime, Standing Counsel may file counter affidavit.

Order Date :- 23.6.2016

Rahul /-

 

 

 
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