Ravi Prakash Kori vs State Of U.P. And Another
2016 Latest Caselaw 3612 ALL

Citation : 2016 Latest Caselaw 3612 ALL
Judgement Date : 22 June, 2016

Allahabad High Court

Ravi Prakash Kori vs State Of U.P. And Another on 22 June, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 18982 of 2016
 

 
Applicant :- Ravi Prakash Kori
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sandeep Kumar Yadav,Tribhuwan Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant put up this case on 23.6.2016 as unlisted.

Order Date :- 22.6.2016

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