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Sharwan Kumar Patel @ Banku vs State Of U.P.
2016 Latest Caselaw 3610 ALL

Citation : 2016 Latest Caselaw 3610 ALL
Judgement Date : 22 June, 2016

Allahabad High Court
Sharwan Kumar Patel @ Banku vs State Of U.P. on 22 June, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20290 of 2016
 

 
Applicant :- Sharwan Kumar Patel @ Banku
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anand Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned A.G.A., a week's time is granted to obtain instruction.

Put up this case as supplementary fresh on 14.07.2016 before appropriate bench.

Order Date :- 22.6.2016

AU

 

 

 
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