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Aklesh Kumar vs State Of U.P.
2016 Latest Caselaw 3603 ALL

Citation : 2016 Latest Caselaw 3603 ALL
Judgement Date : 22 June, 2016

Allahabad High Court
Aklesh Kumar vs State Of U.P. on 22 June, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20284 of 2016
 

 
Applicant :- Aklesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Harish Chandra Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned A.G.A. prays for and is granted a week's time to seek instruction in the matter.

Put up this case as supplementary fresh on 08.07.2016 before appropriate bench.

Order Date :- 22.6.2016

AU

 

 

 
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