Ram Murat Yadav vs State Of U.P.
2016 Latest Caselaw 3602 ALL

Citation : 2016 Latest Caselaw 3602 ALL
Judgement Date : 22 June, 2016

Allahabad High Court

Ram Murat Yadav vs State Of U.P. on 22 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20286 of 2016
 

 
Applicant :- Ram Murat Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dhirendra Kumar Srivastav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Rajendra Singh has put in appearance on behalf of the complainant.

Put up this case before appropriate bench on 06.07.2016 as supplementary fresh.

Order Date :- 22.6.2016

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