Citation : 2016 Latest Caselaw 3600 ALL
Judgement Date : 22 June, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20289 of 2016 Applicant :- Brijesh Opposite Party :- State Of U.P. Counsel for Applicant :- Akash Mishra Counsel for Opposite Party :- G.A. Hon'ble Pradeep Kumar Singh Baghel,J.
Put up this case as supplementary fresh on 13.07.2016 before appropriate bench.
Order Date :- 22.6.2016
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