Citation : 2016 Latest Caselaw 3582 ALL
Judgement Date : 20 June, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 18779 of 2016 Applicant :- Suresh Chandra Sharma And Anr. Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Mohammad Akram Counsel for Opposite Party :- G.A. Hon'ble Naheed Ara Moonis,J.
At the request of learned counsel for the applicants put up on 22.6.2016 as unlisted.
Order Date :- 20.6.2016
RU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!