Susheel Kumar Yadav And 18 Ors. vs State Of U.P. And 6 Ors.
2016 Latest Caselaw 3572 ALL

Citation : 2016 Latest Caselaw 3572 ALL
Judgement Date : 17 June, 2016

Allahabad High Court

Susheel Kumar Yadav And 18 Ors. vs State Of U.P. And 6 Ors. on 17 June, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- WRIT - A No. - 28785 of 2016
 

 
Petitioner :- Susheel Kumar Yadav And 18 Ors.
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Petitioner :- Satyendra Chandra Tripath,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav,Awadhesh Kumar,Sanjay Chaturvedi
 

 
Hon'ble Kaushal Jayendra Thaker,J.

By consent of the Counsels, list the matter on 20.6.2016 as fresh.

Learned Advocate Mr. A.K. Yadav appears, on advance copy, for the respondent Nos.3 and 4. He may seek instructions as there is urgency as the second counselling is on 21.6.2016.

Order Date :- 17.6.2016

Irshad

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