Anwar vs State Of U.P.
2016 Latest Caselaw 3568 ALL

Citation : 2016 Latest Caselaw 3568 ALL
Judgement Date : 17 June, 2016

Allahabad High Court

Anwar vs State Of U.P. on 17 June, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19982 of 2016
 

 
Applicant :- Anwar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Virendra Kumar Jaiswal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Put up on 6.7.2016 as fresh.

Order Date :- 17.6.2016

Irshad

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