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Gudiya Alias Saniya & Another vs State Of U.P. & 3 Others
2016 Latest Caselaw 3564 ALL

Citation : 2016 Latest Caselaw 3564 ALL
Judgement Date : 16 June, 2016

Allahabad High Court
Gudiya Alias Saniya & Another vs State Of U.P. & 3 Others on 16 June, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 28651 of 2016
 

 
Petitioner :- Gudiya Alias Saniya & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Shruti Malviya,Anjali Sinha
 
Counsel for Respondent :- G.A.,Avnish Kumar Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit filed today is taken on record.

Learned counsel for the petitioner prays for and is granted ten days time to file rejoinder affidavit.

Put up this as supplementary fresh before appropriate bench on 08.07.2016.

Order Date :- 16.6.2016

AU

 

 

 
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