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Mohd. Adil And Another vs State Of U.P. And 4 Others
2016 Latest Caselaw 3561 ALL

Citation : 2016 Latest Caselaw 3561 ALL
Judgement Date : 16 June, 2016

Allahabad High Court
Mohd. Adil And Another vs State Of U.P. And 4 Others on 16 June, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 28730 of 2016
 

 
Petitioner :- Mohd. Adil And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Shams Uz Zaman
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case in additional cause list on 19.07.2016 before appropriate bench.

Order Date :- 16.6.2016

AU

 

 

 
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