Citation : 2016 Latest Caselaw 3560 ALL
Judgement Date : 16 June, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- GOVERNMENT APPEAL No. - 2967 of 2016 Appellant :- State Of U.P. Respondent :- Mahfooz Hussain & 2 Others Counsel for Appellant :- G.A. Hon'ble Sudhir Agarwal,J.
Hon'ble Kaushal Jayendra Thaker,J.
Issue notice to respondents returnable at an early date.
Order Date :- 16.6.2016
Pravin
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