Jitendra vs State Of U.P.
2016 Latest Caselaw 3554 ALL

Citation : 2016 Latest Caselaw 3554 ALL
Judgement Date : 16 June, 2016

Allahabad High Court

Jitendra vs State Of U.P. on 16 June, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 2971 of 2016
 
Appellant :- Jitendra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jai Narain
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

1. Heard.

2. Admit.

3. Respondent State is already represented through AGA, hence no notice need be issued.

4. Call for the record of Court below.

Order Date :- 16.6.2016

Pravin

Criminal Misc. Bail Application No. 188888 of 2016

Case :- CRIMINAL APPEAL No. - 2971 of 2016

Appellant :- Jitendra

Respondent :- State Of U.P.

Counsel for Appellant :- Jai Narain