Pankaj Kumar vs State Of U.P.
2016 Latest Caselaw 3552 ALL

Citation : 2016 Latest Caselaw 3552 ALL
Judgement Date : 16 June, 2016

Allahabad High Court

Pankaj Kumar vs State Of U.P. on 16 June, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 2970 of 2016
 
Appellant :- Pankaj Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raghuvansh Misra,Rahul Misra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

1. Heard.

2. Admit.

3. Respondent State is already represented through AGA, hence no notice need be issued.

4. Call for the record of Court below.

Order Date :- 16.6.2016

Pravin

Criminal Misc. Bail Application No. 188859 of 2016

Case :- CRIMINAL APPEAL No. - 2970 of 2016

Appellant :- Pankaj Kumar

Respondent :- State Of U.P.

Counsel for Appellant :- Raghuvansh Misra,Rahul Misra