Chhotey @ Chhuttan vs State Of U.P.
2016 Latest Caselaw 3548 ALL

Citation : 2016 Latest Caselaw 3548 ALL
Judgement Date : 16 June, 2016

Allahabad High Court

Chhotey @ Chhuttan vs State Of U.P. on 16 June, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 2969 of 2016
 
Appellant :- Chhotey @ Chhuttan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunil Kumar,Lav Srivastava,V.P. Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

1. Heard.

2. Admit.

3. Respondent State is already represented through AGA, hence no notice need be issued.

4. Call for the record of Court below.

Order Date :- 16.6.2016

Pravin

Criminal Misc. Bail Application No. 188776 of 2016

Case :- CRIMINAL APPEAL No. - 2969 of 2016

Appellant :- Chhotey @ Chhuttan

Respondent :- State Of U.P.

Counsel for Appellant :- Sunil Kumar,Lav Srivastava,V.P. Srivastava