Musaddik Husain vs State Of U.P. & 8 Others
2016 Latest Caselaw 3547 ALL

Citation : 2016 Latest Caselaw 3547 ALL
Judgement Date : 16 June, 2016

Allahabad High Court

Musaddik Husain vs State Of U.P. & 8 Others on 16 June, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 56 of 2016
 

 
Applicant :- Musaddik Husain
 
Opposite Party :- State Of U.P. & 8 Others
 
Counsel for Applicant :- Ravindra Prakash Srivasta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

As prayed, list on 12.07.2016.

Order Date :- 16.6.2016

Pravin

Download the LatestLaws.com Mobile App