Om Hari Bhadauriya vs State Of U.P.
2016 Latest Caselaw 3545 ALL

Citation : 2016 Latest Caselaw 3545 ALL
Judgement Date : 16 June, 2016

Allahabad High Court

Om Hari Bhadauriya vs State Of U.P. on 16 June, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 2966 of 2016
 
Appellant :- Om Hari Bhadauriya
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Somendra Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

1. Heard.

2. Admit.

3. Respondent State is already represented through AGA, hence no notice need be issued.

4. Call for the record of Court below.

Order Date :- 16.6.2016

Pravin

Criminal Misc. Bail Application No. 188583 of 2016

Case :- CRIMINAL APPEAL No. - 2966 of 2016

Appellant :- Om Hari Bhadauriya

Respondent :- State Of U.P.

Counsel for Appellant :- Somendra Singh