Anil Kumar vs State Of U.P.
2016 Latest Caselaw 3537 ALL

Citation : 2016 Latest Caselaw 3537 ALL
Judgement Date : 15 June, 2016

Allahabad High Court

Anil Kumar vs State Of U.P. on 15 June, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 6528 of 2009
 

 
Appellant :- Anil Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajay Vikram Yadav,B.P. Singh,Jainendra Singh,M.K.Rajvanshi,Prashant Kumar Dwivedi,Somil Srivastava,V.S.Senger
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

For order, see my order of date passed in Criminal Appeal No. 6631 of 2009 on separate sheets.

Order Date :- 15.6.2016

MT**

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