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Mohd. Ahmad Siddique vs Dinesh Kumar Singh (H.J.S.) R.G. ...
2016 Latest Caselaw 3536 ALL

Citation : 2016 Latest Caselaw 3536 ALL
Judgement Date : 15 June, 2016

Allahabad High Court
Mohd. Ahmad Siddique vs Dinesh Kumar Singh (H.J.S.) R.G. ... on 15 June, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3068 of 2016
 

 
Applicant :- Mohd. Ahmad Siddique
 
Opposite Party :- Dinesh Kumar Singh (H.J.S.) R.G. High Court & Another
 
Counsel for Applicant :- Syed Mohammad Abbas Abdy
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, put up this case on Monday i.e. 20.06.2016 as supplementary fresh before the appropriate bench.

Order Date :- 15.6.2016

AU

 

 

 
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