Rampal Singh vs Pramod Kumar Singh & 16 Others
2016 Latest Caselaw 3535 ALL

Citation : 2016 Latest Caselaw 3535 ALL
Judgement Date : 15 June, 2016

Allahabad High Court

Rampal Singh vs Pramod Kumar Singh & 16 Others on 15 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3065 of 2016
 

 
Applicant :- Rampal Singh
 
Opposite Party :- Pramod Kumar Singh & 16 Others
 
Counsel for Applicant :- Ajay Kumar Singh,Ashish Kumar Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Issue notice to opposite parties returnable at an early date.

The opposite parties may file counter affidavit by the next date.

Order Date :- 15.6.2016

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