Mahipal vs State Of U.P.
2016 Latest Caselaw 3532 ALL

Citation : 2016 Latest Caselaw 3532 ALL
Judgement Date : 15 June, 2016

Allahabad High Court

Mahipal vs State Of U.P. on 15 June, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19599 of 2016
 

 
Applicant :- Mahipal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinod Kumar Tirpathi,Gaurav Kakkar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted four weeks' time to file counter affidavit

List on 20.7.2016.

Order Date :- 15.6.2016

G.S

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