Smt. Veerwati And Another vs State Of U.P. And 5 Others
2016 Latest Caselaw 3531 ALL

Citation : 2016 Latest Caselaw 3531 ALL
Judgement Date : 15 June, 2016

Allahabad High Court

Smt. Veerwati And Another vs State Of U.P. And 5 Others on 15 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 28624 of 2016
 

 
Petitioner :- Smt. Veerwati And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Meraj Ahmad Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner put up this case as supplementary fresh on 11.07.2016.,

Order Date :- 15.6.2016

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Smt. Veerwati And Another vs State Of U.P. And 5 Others
2016 Latest Caselaw 3531 ALL

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Smt. Veerwati And Another vs State Of U.P. And 5 Others2016 Latest Caselaw 3531 ALL

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Smt. Veerwati And Another vs State Of U.P. And 5 Others
2016 Latest Caselaw 3531 ALL