Shyamveer Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 3530 ALL

Citation : 2016 Latest Caselaw 3530 ALL
Judgement Date : 15 June, 2016

Allahabad High Court

Shyamveer Singh vs State Of U.P. And 2 Others on 15 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 28618 of 2016
 

 
Petitioner :- Shyamveer Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Dharmendra Kumar Srivasta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case before appropriate bench as supplementary fresh on 08.07.2016.

Order Date :- 15.6.2016

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