Bhisham Lal Batham vs State Of U.P. And 4 Others
2016 Latest Caselaw 3521 ALL

Citation : 2016 Latest Caselaw 3521 ALL
Judgement Date : 14 June, 2016

Allahabad High Court

Bhisham Lal Batham vs State Of U.P. And 4 Others on 14 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 28078 of 2016
 
Petitioner :- Bhisham Lal Batham
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sharad Malviya
 
Counsel for Respondent :- C.S.C.,M.K.Patel
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

In compliance of the order of this Court dated 08.06.2016, learned Standing Counsel has received the instruction. He may file counter affidavit within two weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

A short counter affidavit filed on behalf of respondent no.5 is taken on record.

Learned counsel for the petitioner may file reply to the said affidavit by the next date.

Put up this case in the additional cause list on 15.07.2016.

The interim order is extended till the next date of listing.

Order Date :- 14.6.2016

Download the LatestLaws.com Mobile App