Asad Ali vs State Of U.P. And 3 Others
2016 Latest Caselaw 3514 ALL

Citation : 2016 Latest Caselaw 3514 ALL
Judgement Date : 14 June, 2016

Allahabad High Court

Asad Ali vs State Of U.P. And 3 Others on 14 June, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4391 of 2016
 

 
Petitioner :- Asad Ali
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Satya Prakash Rai
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed, put up this case on 12.07.2016 as supplementary fresh before the appropriate bench showing the name of Sri Satya Nisth Dwivedi.

Order Date :- 14.6.2016

Download the LatestLaws.com Mobile App