Satish Chandra Baranwal Div. ... vs State Of U.P.
2016 Latest Caselaw 3484 ALL

Citation : 2016 Latest Caselaw 3484 ALL
Judgement Date : 9 June, 2016

Allahabad High Court

Satish Chandra Baranwal Div. ... vs State Of U.P. on 9 June, 2016

Bench: Surendra Vikram Rathore, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1186 of 2006
 

 
Appellant :- Satish Chandra Baranwal Div. Bench
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ashok Bajpai,Akhter Abbas,Vidya Bhushan Pandey
 
Counsel for Respondent :- Govt. Advocate,Sharad Nandan Ojha
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Shashi Kant,J.

In this case, paper book has already been prepared but the lower court record has not yet been received from paper book section.

List this appeal in the last week of August, 2016.

Order Date :- 9.6.2016

Monika

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