State Of U.P. vs Vimlesh & 2 Ors.
2016 Latest Caselaw 3483 ALL

Citation : 2016 Latest Caselaw 3483 ALL
Judgement Date : 9 June, 2016

Allahabad High Court

State Of U.P. vs Vimlesh & 2 Ors. on 9 June, 2016

Bench: Surendra Vikram Rathore, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- U/S 378 CR.P.C. No. - 396 of 2007
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Vimlesh & 2 Ors.
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Shashi Kant,J.

List this appeal in the last week of June, 2016.

Order Date :- 9.6.2016

Monika

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