Nahar Singh & Another vs State Of U.P.
2016 Latest Caselaw 3468 ALL

Citation : 2016 Latest Caselaw 3468 ALL
Judgement Date : 9 June, 2016

Allahabad High Court

Nahar Singh & Another vs State Of U.P. on 9 June, 2016

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 7946 of 2008
 

 
Appellant :- Nahar Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shri Ram Rawat,Brijesh Sahai,Giri Ram Rawat,H.L.Pandey,N.L. Pandey,Rajiv Kumar Singh,Rajul Bhargava,Shiv Kant Awasthi,Sudeep Pathak
 
Counsel for Respondent :- Govt. Advocate,S.N.Tiwari
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

Put up tomorrow i.e 10.6.2016 in the additional cause list.

Order Date :- 9.6.2016

G.S

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