Babloo Mali vs State Of U.P.
2016 Latest Caselaw 3467 ALL

Citation : 2016 Latest Caselaw 3467 ALL
Judgement Date : 9 June, 2016

Allahabad High Court

Babloo Mali vs State Of U.P. on 9 June, 2016

Bench: Surendra Vikram Rathore, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 2713 of 2008
 

 
Appellant :- Babloo Mali
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.H. Ibrahim,Mohd. Usmangani Khan,Nadeem Murtaza,Neeraj Sahu
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Shashi Kant,J.

List this appeal after 2nd week of August, 2016.

Order Date :- 9.6.2016

Monika

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