Ram Nath vs State Of U.P.
2016 Latest Caselaw 3463 ALL

Citation : 2016 Latest Caselaw 3463 ALL
Judgement Date : 9 June, 2016

Allahabad High Court

Ram Nath vs State Of U.P. on 9 June, 2016

Bench: Surendra Vikram Rathore, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 454 of 2011
 

 
Appellant :- Ram Nath
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Basant Lal,Atul Verma,D C Shukla,Dileep Kumar,S C Tiwari,Suresh Chandra Gupta
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Hon'ble Shashi Kant,J.

List this appeal after 2nd week of August, 2016.

Order Date :- 9.6.2016

Monika

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