Smt. Arti & Another vs State Of U.P. & Another
2016 Latest Caselaw 3438 ALL

Citation : 2016 Latest Caselaw 3438 ALL
Judgement Date : 8 June, 2016

Allahabad High Court

Smt. Arti & Another vs State Of U.P. & Another on 8 June, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL REVISION No. - 1743 of 2016
 

 
Revisionist :- Smt. Arti & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Rajendra Singh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Abhai Kumar, J.

Complainant has not been arrayed as opposite party, so the revisionists is directed to make necessary correction.

Put up on 15.06.2016, as fresh.

Order Date :- 08.06.2016.

Vinod.

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